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PM Announces Extension of National Lockdown Till May 3 to Control COVID-19 - (14 Apr 2020)

CIVIL

Prime Minister of India, Narendra Modi has announced the decision to extend the country wide lockdown till 3rd May, 2020 to control the transmission of COVID-19 pandemic, further stating that there will be strict restrictions till 20th April, 2020.

Tags : PRIME MINISTER   EXTENSION OF NATIONAL LOCKDOWN  

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