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Karnataka HC Will Be Closed From April 15 to April 30, Urgent Cases Will Be Heard - (14 Apr 2020)

CIVIL

Karnataka High Court has issued a notification stating that it will remain closed for the period from 15th April, 2020 to 30th April, 2020 (both days inclusive) in wake of the COVID-19 pandemic and only the urgent matters would be heard via videoconferencing.

Tags : KARNATAKA HIGH COURT   HEARING OF URGENT MATTERS ONLY  

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