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SC Asks Centre About Steps Taken for Payment of Minimum Wages to Migrants - (14 Apr 2020)

LABOUR AND INDUSTRIAL

Supreme Court has asked the Centre to update status on a batch of Petitions concerning the plight of migrant workers who had been rendered unemployed and were stranded due to the national lockdown imposed in wake of the Coronavirus outbreak.

Tags : SUPREME COURT   PAYMENT OF MINIMUM WAGES TO MIGRANTS  

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