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SC: Free Tests in Private Laboratories for Poor - (14 Apr 2020)

LAW OF MEDICINE

Supreme Court has said its direction to provide free testing by private facilities will be applicable to economically weaker sections and people who can afford to do so will have to pay the cost of Rs 4,500 as fixed. Testing in government hospitals is free for all.

Tags : SUPREME COURT   FREE TESTING OF COVID-19  

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