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Madras HC: Decision to Convert Railway Coaches to Isolation Wards Cannot be Interfered With - (13 Apr 2020)

LAW OF MEDICINE

Madras High Court has lauded the Government for taking timely steps and creating mobile isolation wards in train coaches, while dismissing a plea seeking a direction to the Government not to convert carriages into hospitals and further to increase the number of private hospitals to provide medical aid to the Corona infected patients.

Tags : MADRAS HIGH COURT   CONVERT RAILWAY COACHES TO ISOLATION WARDS  

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