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Allahabad HC Takes Suo Moto Case on Assistance to Needy Advocates and Clerks Amid Lockdown - (13 Apr 2020)

SERVICE

Allahabad High Court has taken suo moto cognizance of the issue of financially weak Advocates and registered Advocate Clerks, who are now on the verge of starvation due to loss of Court work in face of the lockdown.

Tags : ALLAHABAD HIGH COURT   ALLAHABAD HIGH COURT HAS TAKEN SUO MOTO COGNIZANCE OF THE ISSUE OF FINANCIALLY WEAK ADVOCATES AND REGISTERED ADVOCATE CLERKS   WHO ARE NOW ON THE VERGE OF STARVATION DUE TO LOSS OF COURT WORK IN FACE OF THE LOCKDOWN.  

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