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J&K HC Seeks Status Report on Restoration of 4G Internet Services in UTs of J&K and Ladakh - (13 Apr 2020)

MEDIA AND COMMUNICATION

Jammu and Kashmir High Court have asked the administration of both the Union Territories of Jammu and Kashmir and Ladakh to file a status report on the issue of restoration of 4G internet services in the valley.

Tags : JAMMU & KASHMIR HIGH COURT   RESTORATION OF 4G SERVICES  

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