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J&K HC Seeks Details to Decide Viability of Shifting Capital to Srinagar - (13 Apr 2020)

CIVIL

Jammu and Kashmir High Court have sought a detailed account of financial and administrative intricacies involved in the shifting of the capital from Jammu to Srinagar (Darbar Move), amid the impending threat of COVID-19 pandemic.

Tags : JAMMU & KASHMIR HIGH COURT   VIABILITY OF SHIFTING CAPITAL  

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