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Calcutta HC Asks State to Report on Steps Taken So Far to Contain COVID-19 - (13 Apr 2020)

CIVIL

Calcutta High Court has asked the West Bengal Government to report to the Court the steps taken so far to contain the spread of the COVID-19 virus and the facilities that are available for testing of patients.

Tags : CALCUTTA HIGH COURT   STEPS TAKEN SO FAR TO CONTAIN COVID-19  

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