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Chhattisgarh HC Directs State to Undertake Intensive Search to Locate Tablighi Jamaat Attendees - (13 Apr 2020)

CIVIL

Chhattisgarh High Court has directed the State Government to undertake intensive search operations to locate the persons who have returned from the Tablighi Jamaat meeting in Delhi's Nizamuddin, as they may be potential carriers of the COVID-19 infection.

Tags : CHHATTISGARH HIGH COURT   TABLIGHI JAMAAT ATTENDEES  

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