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Bombay HC Allows Pune Man to Travel to Assam by Road to Attend Father's Final Rites - (13 Apr 2020)

CIVIL

Bombay High Court has permitted Pune resident to travel by road to Assam to attend the final rites of his father who died of a heart attack on 5th April, 2020.

Tags : BOMBAY HIGH COURT   MAN TO TRAVEL TO ASSAM BY ROAD TO ATTEND FATHER'S FINAL RITES  

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