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Telangana HC Issues Notice on Plea for Free Treatment and Diagnosis for COVID-19 - (13 Apr 2020)

LAW OF MEDICINE

Telangana High Court has issued a notice on a plea to direct the Union of India and the State of Telangana to provide for free-of-cost diagnosis and treatment to patients suffering from COVID-19 at private medical laboratories and private medical establishments.

Tags : TELANGANA HIGH COURT   FREE TREATMENT AND DIAGNOSIS FOR COVID-19  

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