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Karnataka HC Pulls Up BBMP for Not Assisting Homeless and Stranded People in Bengaluru - (13 Apr 2020)

CIVIL

Karnataka High Court has pulled up the Bruhat Bengaluru Mahanagara Palike (BBMP) for not putting in systematic efforts to ascertain how many migrants, homeless people, and stranded people are on the streets or are squatting on public places such as below the flyovers, in Bengaluru city.

Tags : KARNATAKA HIGH COURT   BRUHAT BENGALURU MAHANAGARA PALIKE  

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