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Bombay HC Directs Health Ministry to Consider Rapid Antibody Test for COVID-19 - (13 Apr 2020)

LAW OF MEDICINE

Bombay High Court has asked the Union Ministry of Health and Family Welfare to consider starting a rapid antibody-based test for COVID-19 considering the results of the said test are obtained in 30 minutes.

Tags : BOMBAY HIGH COURT   RAPID ANTIBODY TEST  

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