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Rajasthan HC Allows Termination of Sex-Worker's Pregnancy, Deeming Her Akin to Victim of Rape - (13 Apr 2020)

CRIMINAL

Rajasthan High Court has allowed the plea of a forced sex-worker to abort her foetus treating her mental agony to be equal to that of a victim of rape.

Tags : RAJASTHAN HIGH COURT   TERMINATION OF SEX-WORKER'S PREGNANCY  

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