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Kerala HC Seeks Centre's Response on Plea to Repatriate Indians Stranded in UAE - (13 Apr 2020)

CIVIL

Kerala High Court has sought the response of the Central Government on a Public Interest Litigation seeking directions for the repatriation of Indian citizens stranded in the United Arab Emirates (UAE) due to COVID-19 situation.

Tags : KERALA HIGH COURT   INDIANS STRANDED IN UAE  

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