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SC Issues Notice on Plea for Restoration of 4G Internet Services in J&K Amid Lockdown - (09 Apr 2020)

MEDIA AND COMMUNICATION

Supreme Court has issued notice to the Jammu and Kashmir Administration in a plea seeking restoration of 4G mobile internet services in the Union Territory of Jammu and Kashmir, in light of the prevailing COVID-19 pandemic.

Tags : SUPREME COURT   4G INTERNET SERVICES IN J&K  

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