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President of India Promulgates Ordinance to Reduce Salary of MPs By 30% for One Year - (09 Apr 2020)

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President of India, Ram Nath Kovind has promulgated the "Salary, Allowances & Pension of Members of Parliament (Amendment) Ordinance 2020" to reduce salary payable to Members of Parliament by 30% for one year with effect from 1st April, 2020, to raise resources to prevent spread of COVID-19.

Tags : PRESIDENT OF INDIA   ORDINANCE TO REDUCE SALARY OF MPS  

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