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Bombay HC Grants Interim Relief to Law Student Rusticated for Allegedly Consuming Cannabis - (09 Apr 2020)

EDUCATION

Bombay High Court has granted ad-interim relief to a first year law student who was rusticated from a law college for allegedly smoking cannabis inside the college campus. The Court has allowed the student to appear for the internal exams pending the conclusion of hearing in the case.

Tags : BOMBAY HIGH COURT   LAW STUDENT RUSTICATED FOR ALLEGEDLY CONSUMING CANNABIS  

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