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Orissa HC Notifies Procedure for E-Filing & Video Conferencing for Hearing of Cases - (09 Apr 2020)

CIVIL

Orissa High Court has notified the 'Orissa High Court e-Filing and Video Conferencing Scheme, 2020' for enabling electronic filing of cases and hearing of cases through Video Conferencing, in order to ensure that citizens have access to justice during exigency caused by COVID-19.

Tags : ORISSA HIGH COURT   E-FILING & VIDEO CONFERENCING  

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