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Delhi HC: RBI Advisory on Moratorium Applicable Even to Loans on Default as on 1st March - (09 Apr 2020)

BANKING

Delhi High Court has held that the advisory issued by Reserve Bank of India on moratorium on loans in the wake of COVID-19 pandemic is applicable even to loans which were on default as on 1st March, 2020.

Tags : DELHI HIGH COURT   LOANS ON DEFAULT  

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