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Madras HC Issues Notices on Plea for Medical Testing of Lockdown Exemptees - (09 Apr 2020)

LAW OF MEDICINE

Madras High Court has issued notices on a plea seeking directions for medical testing of all persons who are exempted from the lockdown and are performing services that involve public contact.

Tags : MADRAS HIGH COURT   MEDICAL TESTING OF LOCKDOWN EXEMPTEES  

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