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Madras HC Issues Notice on Plea Seeking Distribution of Direct Cash Benefits - (09 Apr 2020)

BANKING

Madras High Court has issued notices on a Public Interest Litigation seeking distribution of all cash benefits under various Schemes of the State and Union Government to women account holders, farmers, old age and widow pensioners through the Business Correspondents of the Bank at the door steps of the beneficiaries, without breaking the lockdown.

Tags : MADRAS HIGH COURT   DISTRIBUTION OF DIRECT CASH BENEFITS  

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