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Telangana HC Seeks Response in Suo Moto Case for Use of Police Excesses During COVID Lockdown - (09 Apr 2020)

CRIMINAL

Telangana High Court has sought the Advocate General's response in a suo moto hearing about the use of police excesses against people violating lockdown, inquired into the action taken by authorities against police officials involved in an incident at Wanaparthy.

Tags : TELANGANA HIGH COURT   USE OF POLICE EXCESSES  

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