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Jharkhand HC Extends All Interim Orders Passed By It & Courts Subordinate to It Till 30th April - (09 Apr 2020)

CIVIL

Jharkhand High Court has extended the life of all interim orders, including provisional bail orders, passed by it or the Courts subordinate to it, till 30th April, 2020.

Tags : JHARKHAND HIGH COURT   EXTENSION OF INTERIM ORDERS  

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