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Rajasthan HC Asks Child Welfare Committee to Compensate Girl for Illegally Confining Her - (09 Apr 2020)

CRIMINAL

Rajasthan High Court has ordered the Chairperson of a Child Welfare Committee to pay compensation of Rs. 50,000 against the confinement of a girl in the Government children's home for 1 year, despite her attaining the age of majority.

Tags : RAJASTHAN HIGH COURT   ILLEGAL CONFINEMENT OF GIRL IN CHILDREN WELFARE HOME  

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