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Rajasthan HC Launches E-Filing Facility for Urgent Matters Amid Lockdown - (09 Apr 2020)

CIVIL

Rajasthan High Court has introduced the e-Filing facility for urgent matters. The litigants can avail the service of a specially developed and secured online E-filing module which enables online-electronic filing of Petitions and legal papers from any place in India, 24x7.

Tags : RAJASTHAN HIGH COURT   E-FILING FACILITY  

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