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SC Upholds Quashing of Appointment of Instructors in Haryana - (09 Apr 2020)

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Supreme Court has upheld a 2013 judgment of the Punjab and Haryana High Court, which had quashed the appointments of 1,983 physical training instructors (PTIs) in Haryana schools and junior colleges, terming their selection arbitrary.

Tags : SUPREME COURT   APPOINTMENT OF INSTRUCTORS  

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