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Centre Authorises States to Notify Orders Under Essential Commodities Act Without Its Concurrence - (08 Apr 2020)

CIVIL

Union Ministry of Consumer Affairs has authorized the States/ Union Territories to notify orders under the Essential Commodities Act, 1955, by relaxing the requirement of prior concurrence of the Central Government, up to 30th June, 2020.

Tags : UNION MINISTRY OF CONSUMER AFFAIRS   ORDERS UNDER ESSENTIAL COMMODITIES  

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