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SC Directs States and UTs to Make Safe Transit of Prisoners Released During National Lockdown - (08 Apr 2020)

CRIMINAL

Supreme Court of India has directed all States and Union Territories to ensure that prisoners who have been released from jails are provided safe transit so that they can reach their homes in wake of the national lockdown as a result of the Coronavirus (COVID-19) outbreak.

Tags : SUPREME COURT   SAFE TRANSIT OF PRISONERS RELEASED  

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