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Rajasthan HC Quashes FIR Against Twitter CEO Jack Dorsey, Anna Vetticad - (08 Apr 2020)

CRIMINAL

Rajasthan High Court has quashed the First Information Report (FIR) registered against Twitter Chief Executive Officer (CEO), Jack Dorsey and film critic, Anna M Vetticad over holding a poster stating "Smash Brahminical Patriarchy" in 2018.

Tags : RAJASTHAN HIGH COURT   FIR AGAINST TWITTER CEO JACK DORSEY   ANNA VETTICAD  

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