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SC Issues Notice on Plea Seeking 'Immediate Evacuation' of Indian Students Stranded in UK - (08 Apr 2020)

CIVIL

Supreme Court has issued a notice in the Petition regarding the immediate evacuation of Indian students stranded in the United Kingdom due to the lockdown and travel disruption in both the countries in wake of the COVID-19 pandemic.

Tags : SUPREME COURT   EVACUATION OF INDIAN STUDENTS  

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