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SC Asks Bhopal Gas Tragedy Victim to Move to Madhya Pradesh HC - (08 Apr 2020)

CIVIL

Supreme Court has asked a Bhopal Gas Tragedy survivor to immediately approach the Madhya Pradesh High Court at Jabalpur with her Petition challenging the conversion of the Bhopal Memorial Hospital and Research Centre (BMHRC) into a hospital exclusively for the treatment of COVID-19 patients.

Tags : SUPREME COURT   BHOPAL GAS TRAGEDY VICTIM  

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