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SC Closes Cases After Agreement to Allow Passage for Non-COVID-19 Patients from Kerala - (08 Apr 2020)

CIVIL

Supreme Court has closed a bunch of Petitions regarding the Karnataka's border blockade, after the Centre told the Court that passage would be allowed to Kerala patients, who are not infected with COVID-19, seeking emergency medical services in Mangaluru.

Tags : SUPREME COURT   KARNATAKA'S BORDER BLOCKADE  

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