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Jharkhand HC Directs State to Approach Centre for Additional Medical Kits - (08 Apr 2020)

LAW OF MEDICINE

Jharkhand High Court has directed the State Government to approach the Centre for meeting its additional requirements of medical equipment to curb the spread of the Coronavirus. The Court emphasized that the State should seek more testing kits from the Centre and also open additional centers to examine the large number of persons quarantined. The Court also opined that the State Government must explore some testing facilities even for the persons having asymptomatic trends.

Tags : JHARKHAND HIGH COURT   ADDITIONAL MEDICAL KITS  

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