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Karnataka HC Dismisses Plea to Allow Wines Shops to Remain Open During Lockdown - (08 Apr 2020)

CIVIL

Karnataka High Court has dismissed a plea to allow wine shops to remain open during the lockdown, stating that there was no public interest involved in allowing the opening of wine shops, especially when a large population is deprived of the elementary requirement of food, during the lockdown period of 21-days.

Tags : KARNATAKA HIGH COURT   WINE SHOPS  

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