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Health Ministry Frames Norms to Avoid Cohorting of COVID-19 Patients with Others - (08 Apr 2020)

LAW OF MEDICINE

Health Ministry has framed detailed guidelines to manage suspected and confirmed COVID-19 cases in separate graded facilities. The Centre has decided to grade facilities and designate them as Covid Care Centre, Dedicated Covid Health Centre, and Dedicated Covid Hospital, to avoid cohorting of COVID-19 patients with other patients.

Tags : HEALTH MINISTRY   COHORTING OF COVID-19 PATIENTS  

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