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Bombay High Court Gives Relief to MEP Infrastructure Developers on Pledged Shares - (08 Apr 2020)

CAPITAL MARKET

Bombay High Court has given interim relief to MEP Infrastructure Developers’ director, Anuya Jayant Mhaiskar and toll collection company, Ideal Toll & Infrastructure, by restraining ICICI Home Finance from selling shares of MEP pledged by them against two pending loans.

Tags : BOMBAY HIGH COURT   MEP INFRASTRUCTURE DEVELOPERS  

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