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SC Seeks Govt Reply on Vacancies in Apex Telecom Tribunal, Extends Chairman’s Tenure - (08 Apr 2020)

SERVICE

Supreme Court has sought the response of Central Government on Centre's apathy in not appointing members and chairperson of the Telecom Disputes Settlement and Appellate Tribunal (TDSAT), the country's apex telecom tribunal, rendering it non-functional, even as it extended the present chairman's tenure, which was to end on 20th April, 2020, by 3 months.

Tags : SUPREME COURT   VACANCIES IN TELECOM DISPUTES SETTLEMENT AND APPELLATE TRIBUNAL  

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