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Delhi HC Rejects Bail Plea of Shivinder Singh in Religare Finvest Case - (08 Apr 2020)

CRIMINAL

Delhi High Court has rejected the interim bail plea of ex-Fortis promoter Shivinder Mohan Singh, arrested for alleged misappropriation of funds from Religare Finvest Ltd, stating that there was no risk of him contracting COVID-19 in jail.

Tags : DELHI HIGH COURT   SHIVINDER SINGH  

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