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Calcutta HC Takes Suo Moto Case on Risk of COVID-19 Infection in Children Protection Homes - (07 Apr 2020)

CIVIL

Calcutta High Court has taken a suo moto case on measures to be taken to protect children lodged in Protection Homes from the Corona virus. The Court will consider the matter titled "Contagion of Covid 19 virus in Children Protection Homes" through Video Conferencing on 8th April, 2020.

Tags : CALCUTTA HIGH COURT   RISK OF COVID-19 INFECTION IN CHILDREN PROTECTION HOMES  

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