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SC to AAP: Explain How Stenos Selected - (11 Jan 2016)

SC, over petition by Ved Prakash Aggarwal, who questioned rationale behind spending Rs 21 lakh every month from exchequer for two data entry operators as these posts were never advertised nor any proper selection process followed, has asked AAP to explain how Stenos are selected.

Tags : SC   VED PRAKASH AGGARWAL   STENOS  

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