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Telangana HC Seeks Govt Response on PPEs to Frontline Medics & Supply of Essentials to Public - (07 Apr 2020)

CIVIL

Telangana High Court has directed the State government to submit an interim report with regard to availability of Personal Protective Equipments (PPEs) to healthcare workers throughout the State of Telangana and concrete steps pertaining to availability of daily consumable items to the public at large.

Tags : TELANGANA HIGH COURT   PPES TO FRONTLINE MEDICS & SUPPLY OF ESSENTIALS TO PUBLIC  

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