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Telangana HC Seeks Report on SC Order for Protection of Children in Child Care Institutions - (07 Apr 2020)

CIVIL

Telangana High Court has asked all the Juvenile Justice Boards and Children Courts in the state to file a status report in terms of the Supreme Court order dated 3rd April, 2020, regarding measures to be taken to protect children in conflict with law.

Tags : TELANGANA HIGH COURT   PROTECTION OF CHILDREN IN CHILD CARE INSTITUTIONS  

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