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Union Cabinet Approves Ordinance to Reduce Salary of MPs by 30% for 1 Year - (07 Apr 2020)

SERVICE

Union Cabinet has approved an Ordinance to reduce the salary of Members of Parliament by 30% in view of the economic slump caused by the COVID-19 lockdown. The reduction will take effect from 1st April, 2020, and will remain in force for a year. The salaries and allowances of Prime Minister and Union Ministers will also be reduced by 30% for 1 year.

Tags : UNION CABINET   ORDINANCE TO REDUCE SALARY OF MPS  

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