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Gujarat HC: Foreign Nationals in Violation of Visa Norms to be Dealt with 'Firm Hand' - (06 Apr 2020)

CIVIL

Gujarat High Court has observed that the Central Government should deal with the violators of Visa laws with a "firm hand", in the backdrop of Tablighi Jamaat meeting in Delhi leading to several COVID-19 infections.

Tags : GUJARAT HIGH COURT   FOREIGN NATIONALS IN VIOLATION OF VISA NORMS  

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