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SC Takes Suo Moto Case for Guidelines on Court Functioning via Video Conferencing - (06 Apr 2020)

CIVIL

Supreme Court has taken up a suo moto case on the guidelines for the functioning of Courts via video conferencing during the COVID-19 lockdown. The Court will consider the matter titled "In Re Guidelines For Court Functioning Through Video Conferencing During COVID-19 Pandemic" on 7th April, 2020.

Tags : SUPREME COURT   GUIDELINES ON COURT FUNCTIONING VIA VIDEO CONFERENCING  

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