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Centre Modifies J&K Order to Extend Domicile Reservation to All Government Posts - (06 Apr 2020)

SERVICE

Ministry of Home Affairs has extended domicile reservations to all Government posts in Jammu and Kashmir by amending the order issued on 31st March, 2020, as per which domicile reservation applied only to Level 4 posts.

Tags : MINISTRY OF HOME AFFAIRS   DOMICILE RESERVATION  

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