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SC Allows NDTV's Appeal to Quash Income Tax Re-Assessment Notice - (06 Apr 2020)

DIRECT TAXATION

Supreme Court has allowed the appeal of New Delhi Television Ltd (NDTV) to quash the notice issued by the Income Tax Department seeking to re-open its income assessment for the financial year 2007-08.

Tags : SUPREME COURT   NEW DELHI TELEVISION LTD   INCOME TAX RE-ASSESSMENT NOTICE  

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