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Jharkhand HC Seeks Detailed Report on Availability of PPE for Health Workers - (06 Apr 2020)

LAW OF MEDICINE

Jharkhand High Court has sought a detailed report from the State Government regarding the steps being taken to ensure the availability of medical equipment, Personal Protective Equipment (PPE), etc. for the frontline health workers.

Tags : JHARKHAND HIGH COURT   AVAILABILITY OF PPE FOR HEALTH WOR  

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